DEAL DETAILS

Techniks Inc. | Acquisition of Eppinger Group

Khaitan & Co advised and acted as India legal counsel to Z Capital Group and Techniks Tool Group in its acquisition of the Eppinger Group.

The core team consisted of Ganesh Prasad (Partner), B N Vivek (Principal Associate), Vaibhav Vivek Kulkarni (Senior Associate), Pranav Pramod (Associate), and Aditi Vasani (Associate) with assistance from the following:

Direct Tax aspects: Indruj Singh Rai (Partner), Bharat Jain (Senior Associate), and Sarthak Parnami (Senior Associate)

Employment, Labour and Benefits aspects: Vinay Joy (Partner), Srishti Ramkrishnan (Principal Associate), Aditya J Nair (Associate), and Simran Sharma (Associate)

Real Estate aspects: Sudheer Madamaiah (Partner), Kartik Shiv Kumar (Principal Associate), Amruthavarshini (Principal Associate), Dwithi Acharya (Junior Associate), and Shambhavi Kashyap (Junior Associate)

Debt structuring related aspects: Prashanth Ramdas (Partner) and Smita Jha (Partner)

Certain financing aspects: Anand Mehta (Partner), Manisha Shroff (Partner), Dipayan Dash (Principal Associate), Bhavya Bhankharia (Principal Associate), and Vaishanshi Bhardwaj (Senior Associate)

Intellectual Property aspects: Shailendra Bhandare (Partner), Sourav Dan (Principal Associate), and Vaishali Adhikari (Associate)

Indirect Tax aspects: Onkar (Partner) and Rishabh Prasad (Principal Associate)

Competition Law aspects: Anisha Chand (Partner), Tanveer Verma (Principal Associate), and Siddharth Pravin Bagul (Senior Associate)

Disputes aspects: Tamarra Sequeira (Partner) and Varsha Krishnamurthy Sukumar (Associate)

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.