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Maritime Anti-Piracy Act, 2022 came into force on 22-2-2023

Maritime Anti-Piracy Act, 2022 came into force on 22-2-2023

On 22-2-2023, the Ministry of External Affairs notified that the Maritime Anti-Piracy Act, 2022 came into force on 22-2-2023. *Kriti Kumar, Editorial

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Published on February 24, 2023February 24, 2023By Kriti

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On 22-2-2023, the Ministry of External Affairs notified that the Maritime Anti-Piracy Act, 2022 came into force on 22-2-2023.

*Kriti Kumar, Editorial Assistant has reported this brief.

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