About RGNUL

The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the Rajiv Gandhi National University of Law, Punjab Act, 2006 (Punjab Act No. 12 of 2006). The University was accredited with ‘A’ Grade by National Assessment and Accreditation Council (NAAC) in 2015.

About the Centre

The Centre for Advanced Studies in Human Rights (‘CASIHR’) is a research centre under the aegis of Rajiv Gandhi National University of Law, Punjab (‘RGNUL’). The Centre’s primary objective is to undertake, support and promote advanced study and interdisciplinary research on the emerging trends in human rights and its allied fields.

About the Blog

The Human Rights Blog is a student-run space that welcomes original contributions in the field of Human Rights and Law. It aims to promote and further dialogue amongst various actors and stakeholders in the field of human rights and is a forum that provides timely, relevant, well-researched and well-edited articles.

While the blog seeks submissions on contemporary human rights issues, the editorial board may accept pieces which revisit important issues which may have gone dormant, if they provide a unique and novel perspective or have renewed scope for discussion. The contributions must include original legal analysis of human rights issues, case laws, legislation and policy making, and activism.

Theme: Human Rights and Law

Word Limit: 800-1200

Editorial Policy can be accessed here.

Author Guidelines can be accessed here.

For submissions and further queries, email us at casihr@rgnul.ac.in.

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