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Karnataka High Court gets 2 new Additional Judges

Karnataka High Court gets 2 new Additional Judges

The President has appointed the following as the Additional Judges of Karnataka High Court in that order of seniority for a period

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Published on February 6, 2023February 6, 2023By Bhumika Indulia

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The President has appointed the following as the Additional Judges of Karnataka High Court in that order of seniority for a period of two years, with effect from the date they assume charge of their respective offices:

Shri Vijaykumar Adagouda Patil
Shri Rajesh Rai Kallangala.

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