Budget 2023 – A Deep Dive into the Tax Proposals
2 February 2023 (Thursday) | 3:00 PM to 4:30 PM
The Hon’ble Finance Minister will be presenting the Union Budget 2023 on 1 February 2023. Considering this is the first full-fledged Budget Session of the Parliament in the post-pandemic economy and coupled with the fact that this is a pre-poll Budget, all eyes are set on the Budget 2023. Like every other year, several expectations surround Direct and Indirect Taxes. It is vital for the businesses to have an in-depth understanding of various changes proposed in the budget to ensure that their organizations are prepared and well-equipped to implement the budget proposals.
Lakshmikumaran & Sridharan Attorneys (LKS) is organizing a webinar on “Budget 2023 – A Deep Dive into the Tax Proposals” on 2nd February 2023 (Thursday), from 3:00 PM to 04:30 PM for an in-depth analysis of the important proposals made in the Budget 2023 and various hits & misses. The discussion would include examination of legislative history, interpretation by Courts, the need for amendments, as well as the implication of the amendments on past and future transactions.
Mr. V. Lakshmikumaran, Managing Partner, Lakshmikumaran and Sridharan Attorneys, along-with his team, will analyse the tax proposals and their possible impact on various stakeholders like manufacturers, service providers, traders, exporters, importers, etc. The team will also answer questions from the audience on various issues that may arise during the discussions.
The webinar intends to cover the changes proposed in the Income Tax, Customs and GST Laws.
Speakers
V. Lakshmikumaran, Managing Partner, Lakshmikumaran and Sridharan Attorneys, along with Team.
Webinar Registration Link:
https://us06web.zoom.us/webinar/register/WN_0ThSbfewS8q_7vSA9VNSaA Webinar ID – 845 5578 7356
In case of queries please contact:
