About ILS Law College, Pune

Established in 1924, ILS Law College is one of the oldest law schools in India and has been playing a pioneering role in legal education and scholarship in the country. Ninety-nine years since its establishment, the Law College has acquired the reputation of being a premier institution imparting quality legal education.

About the Moot

The Professor S.P. Sathe Foundation, set up by the Indian Law Society, organizes the “Remembering S.P. Sathe” event series each year, which includes a Memorial Lecture, a Conference, and an International Moot Court Competition. It gives us great pleasure to announce that Remembering Prof. S.P. Sathe- 17th International Moot Court Competition 2023 will be conducted in association with leading organisations – the Singapore International Arbitration Centre [SIAC] and Centre for Trade and Investment Law [CTIL] as our academic partners, and SCC Online and Eastern Book Company as our Knowledge Partners.

The theme for this year's Competition is Law & Economics- International Investment Law and Investor-State Dispute Settlement.

Eligibility

Students enrolled in a full-time bachelor’s (three-year or five-year or the equivalent of the same in a non-Indian university) law program at the time of the Competition in any Indian or Foreign Law University are eligible to compete in the Competition. Each College/Law School or University may enroll one team only.

A team shall be composed of either:

a. Two Members: both speakers, OR

b. Three Members: two speakers and one researcher.

Registration

For Indian Teams:

Registration for the Competition can be done by filling the google form also available here.

The link for payment of registration fees is available here.

Teams must first complete the payment and then attach proof of payment in the form of a screenshot in (.jpeg or .jpg format) or a PDF file in the google form before 11:59 PM IST on 15th January 2023.

  1. Registration fee inclusive of GST (Non-refundable) for Memorial Qualifier Round for Indian Teams is INR 2,000/- (Rupees Two Thousand only).

  2. Registration fee inclusive of GST (Non-refundable) for Indian teams qualifying for the oral rounds is INR 10,000/- (Rupees Ten Thousand only).

For Foreign Teams:

Registration for the Competition can be done out by filling the google form available here.

The payment of registration fees shall be done by bank transfer to the bank account details mentioned below. Teams must first complete the payment and then attach proof of payment in the form of a screenshot (.jpeg or .jpg format) or a PDF file in the google form before 11:59 PM IST on 15th January 2023.

  1. Registration fee inclusive of GST (Non-refundable) for Memorial Qualifier Round for Foreign Teams is USD 60 (US Dollars Fifty only).

  2. Registration fee (Non-refundable) for foreign teams qualifying for the oral rounds is USD 180 (US Dollars One Hundred Fifty only).

  3. All administrative charges leviable by the bank are to be borne by the registering teams.

Bank details for payment of registration fees by Foreign Teams:

Bank Account Name: ILS Law College

Name of the Bank: State Bank of India

Account No.: 00000035826339376

Branch: Deccan Gymkhana, Pune

IFSC Code: SBIN0001110

Kindly mention the UTR (Unique Transaction Reference) number in the Registration Form.

Important Dates

Event

Date

Release of the Moot Proposition and Commencement of Registration

23rd December 2022

Registrations close

15th January 2023

Last date for seeking clarifications

20th January 2023

Release of clarifications

25th January 2023

Memorial submission deadline

5th February 2023

Announcement of teams qualifying for oral rounds

15th February 2023

Dates of the Competition

24th – 26th March 2023

Awards

Prizes for the competition are as follows:

  1. Winning Team: One year access to SCC Online Platinum Plus, Trophy and Certificates

  2. Runners-up team: Trophy and Certificates

  3. Best and Second-Best Memorials: Certificates

  4. Best and Second-Best Student Advocates of the Competition: Certificates

  5. Best Speaker of the Finals: Certificates

  6. Justice V. A. Naik Prize for the Best team from Maharashtra: Trophy and Certificates

  7. Members of each team will receive a certificate of participation.

Winners will also be awarded internships with our Academic Partners: Singapore International Arbitration Centre and Centre for Trade and Investment Law and cash prizes which will be announced soon!

Important Documents

  • Click Here for Moot Proposition, Rule Book and Brochure

  • The following link can be used to access all the details.

Contact Details

For further details please visit our official Instagram and LinkedIn pages. Please feel free to reach us out on spsathemoot@ilslaw.in or the following people:

  1. Saee Hingmire (Student Convenor): +91 7720035408

  2. Khushi Agarwal (Student Co-convenor): +91 8306882855

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