Changing Facets of Arbitration Law

The International Arbitration & Mediation Centre, Hyderabad in association with Disputandum and Goel & Associates is organizing a conference on the topic “Changing Facets of Arbitration Law”. The Chief Guest of the event is Hon’ble Mr. Justice Hemant Gupta, Judge, Supreme Court of India (Retd.). The Hon’ble speakers are Mr. Ashok Aggarwal, Senior Advocate, Punjab & Haryana High Court, Mr. Akshay Bhan, Senior Advocate, Punjab & Haryana High Court, Mr. Shashank Garg, Counsel Member, ICC Commission on Arbitration & ADR, Mr. Tariq Khan, Registrar, International Arbitration and Mediation Centre. The moderators of the event are Mr. Shvetanshu Goel, Advocate, Punjab and Haryana High Court and Mr. Aditya Dassaur, Advocate, Punjab and Haryana High Court. The event is scheduled to be held on 18.12.2022 at 10AM in Judicial Academy, Chandigarh. The event will witness dignitaries including sitting judges, Advocate Generals and office bearers of the Bar Associations and State Bar Councils.

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