President appoints Justice Prasanna Bhalachandra Varale and Justice Ali Mohd Magrey as the Chief Justice of Karnataka High Court and Jammu & Kashmir High Court respectively

    The President appoints Shri Justice Prasanna Bhalachandra Varale, Judge of the Bombay High Court, to be the Chief Justice of

   

The President appoints Shri Justice Prasanna Bhalachandra Varale, Judge of the Bombay High Court, to be the Chief Justice of the Karnataka High Court with effect from the date he assumes charge of his office.

The President appoints Shri Justice Ali Mohd Magrey, Judge of the High Court of Jammu & Kashmir and Ladakh to be Chief Justice of the High Court of Jammu & Kashmir and Ladakh, with effect from the date he assumes charge of his office.

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