6 DAYS ONLINE WORKSHOP ON CONTESTING INJUNCTION, PARTITION AND SPECIFIC RELIEF SUITS AND APPEALS THEREIN from 12th to 17th October, 2022

(2 sessions exclusively on drafting)

Register by 12th October, 2022 (12PM)

(Get sample drafts)

About Legal Expatiate:

Legal Expatiate is an initiative in lockdown to bring together the best talent of this country and to infuse them with a nation-first attitude. An active forum of researchers, professionals, and students where they arrange webinars of Senior Advocates, High Court Judges and other luminaries, where they arrange various competitions like Research Article Writing Competition, Moot Court Competitions, Essay Competition, Quiz Competition, Certificate Courses etc in order to groom research and advocacy skills of law learners.

About the Course:

We bring to you again the well experienced, named and renowned personality in the field of Civil Law from at your doorstep through online sessions.

For the complete and proper understanding of Regular civil suits we have tried to cover the major aspects of it in 6 days by the best experienced guest speaker

DAY — 1

Topic — Concept of regular civil suits

Cases in which Regular civil suits are filed

Procedure for filing regular civil suits

Appeals

Speaker — Adv Jaydeep Mehta, Bombay High Court, 28yrs experience

Day II—Injunction suits

Plaint, WS

Application for rejection of plaint

Temporary injunction application

Evidence

Speaker — Adv Sudhakar Avhad, Renowned District Court lawyers, Pune

Day III- Appeal in Perpetual Injunction suits

Second appeal

Challenging interim order of temporary injunction

Challenging other interim orders in injunction suits

Day IV – Overview of regular civil suits in

•    Partition matter

                   •    Specific performance suits

                         •    Deciding bounderies of a plot

Speaker — Adv Adv Mandeep Singh Sachdev

Day V – 1. Drafting of plaint

Drafting of interim applications in civil suits (interim injunction, purisis, adjournment, appointment of commissioner)

Drafting of application of substitution of parties, addition of parties

Day VI — Drafting of application for rejection of plaint

Application for representative suits

Appeal and second appeal

Drafting of written statement

Speaker — Adv Thulasiram, Hyderabad (Experience — 22 yrs)

Perks of attending the Course

  1. E certificate of completion and sample drafts

  2. Improvise your skills of litigation

  3. Pocket Friendly course

  4. Easy access on zoom

  5. Experienced guidance at your door step

Who can Attend?

  1. Students (UG and PG)

  2. Advocates

  3. Academicians

  4. Research Scholars

    • Registrations Fees:

      Rs 600/- only

    • Last Date of Registration:

      12 October, 2022 till 12 PM

    • Platform of Sessions

Zoom

    • Date of Course:

      12th to 17th , 2022

    • Registration Procedure:

Steps of Registration

      1. Pay 600/- via google pay / paytym to 8999422426

      2. Send the screenshot of payment to 8999422426 (to confirm the registration it is mandatory)

      3. Fill the form available at https://form.jotform.com/222 68210622445

      4. Contact Details for any Queries

08999422426/08770140909

legalexpatiateworkshop@gmail.com

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *