Bombay High Court

The President appoints following Additional Judges of Bombay High Court for a period of two years with effect from the date they assume charge of their respective offices.

  • Shri Sanjay Anandrao Deshmukh,
  • Shri Yanshivraj Gopichand Khobragade,
  • Shri Mahendra Wadhumal Chandwani, 
  • Shri Abhay Sopanrao Waghwase, 
  • Shri Ravindra Madhusudan Joshi, and
  • Smt. Vrushali Vijay Joshi.

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