What are the intricacies of money laundering and how is it prevented? Is there any statute regulating it?

Are you curious about this and the impact that money laundering has on the corporates and the economy?

LexCom- The Corporate Society of VSLLS, VIPS-TC, Delhi is coming up with a national webinar on “Prevention of Money Laundering Act (PMLA) and its Impact on Corporates” to satisfy your curiosity.

GUEST SPEAKERS

1. Ms. Geeta Luthra, Senior Advocate, Supreme Court of India

2. Mr. Tanveer Ahmed Mir, Advocate, Supreme Court of India

Date- 8th October, 2022

Time- 4 p.m. onwards

Platform- Zoom

Registration Link- Click Here

Last date for Registration: 6th October, 2022

In case of any queries, contact:

Vishesh Kumar (9210774717)

Vanshika Kapoor (88607 87818)

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