About the event

The Commonwealth Legal Education Association (CLEA) has been organizing the CLEA Moot Court Competition in which student teams from universities from the Commonwealth compete for the ‘Commonwealth Shield’.

For the year 2022, the National Round for India, Sri Lanka and Bangladesh is being conducted by the Mar Gregorios College of Law, Trivandrum from 10th to 12th November 2022. The winning team of the national round will represent India in the Commonwealth Moot, i.e., the seventeenth Commonwealth Moot-2023 to be held in conjunction with the 21st Commonwealth Law Conference 2023.

About the Organisation

Mar Gregorios College of Law is envisioned as an institute of excellence in legal education. The college was established in 2012 as another milestone in the glorious Mar Ivanios Vidyanagar Campus which was founded in 1949 by the Servant of God Archbishop Geevarghese Mar Ivanios.

Mar Gregorios College of Law is one of the most pioneer and sought-after institution in its field in the State. The college is the only college in Kerala accredited by NAAC. As a recognition to its contribution to legal education, the College has been conferred with SILF-MILAT National Institutional Excellence Award 2017 by Society of Indian Law Firms (SILF) and Menon Institute of Legal and Advocacy Training (MILAT).

About CLEA

The Commonwealth Legal Education Association (CLEA) is a registered charity which was formed in December 1971 with the view to foster high standards in legal education and research in the Commonwealth countries, facilitating contact between the interested individuals and organisations and circulating information and literature concerning legal education and research.

The CLEA (South Asia) Chapter of CLEA works with an objective / motto to make legal education socially relevant and professionally useful, particularly through the development of course curriculum and pedagogy focused on innovative methodology.

Eligibility

Students pursuing a 3-Year LL.B. Degree Course or 5-Year Integrated LL.B. Degree Course from the colleges recognised by the Bar Council of India are eligible to participate in the competition (India Rounds).

Registration

The registration fee is INR 5000/-. The registration form is provided in the brochure. Participants are required to fill this form and send a scanned copy via email to cleamoot@mgcl.ac.in.

The cost of accommodation and food from November 10th — 12th 2022 will be borne by the college.

Awards

  • The National Rounds (India) winning team (only one) and runner-up team (only one) shall be awarded the “CLEA — MGCL” Trophies and Cash Prizes.

  • The winning team shall participate in the Final Rounds of the Commonwealth Moot Court Competition – 2023.

  • Awards for Best Memorial, Best Advocate and Best Researcher.

  • All participants shall be awarded Certificates of Participation and the winners shall receive Certificates of Merit.

Important Dates

IMPORTANT DATES

Announcement of CLEA (South Asia Round) Moot

01-09-2022

Release of Rules

05-09-2022

Release of Moot Problem

12-09-2022

Last date for Registration of participation

10-10-2022

Submission of Memorials

01-11-2022

Date of Reporting for Competition

10-11-2022

CLEA (India Round) Moot -2022

10-12 November 2022

Important Links

  • Click here for the Brochure

  • Click here for the Moot Problem

Contact Information

  • For Further Queries

    Organizing Secretary Dr. Gigimon V S, Faculty Co-ordinators Mrs. Sushma George, Mrs. Nandhu C & Mrs. Ancy Varghese – email at cleamoot@mgcl.ac.in
    Ms. Athera Gopan, Student Co-ordinator, Mobile: 6238367740
    Mr. Muhammed Nihal, Student Co-ordinator, Mobile: 9447438585

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