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SC Collegium recommends Bombay HC Chief Justice Dipankar Datta for elevation as Supreme Court judge

SC Collegium recommends Bombay HC Chief Justice Dipankar Datta for elevation as Supreme Court judge

On 26-09-2022, the Supreme Court in the collegium meeting has recommended elevation of Mr Justice Dipankar Datta, Chief Justice of Bombay High

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Published on September 28, 2022By Bhumika Indulia

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On 26-09-2022, the Supreme Court in the collegium meeting has recommended elevation of Mr Justice Dipankar Datta, Chief Justice of Bombay High Court as Judge of Supreme Court.

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Published on November 20, 2023November 20, 2023By Ridhi

Justice BV Nagarathna

Justice BV Nagarathna igniting hope for the first ever women Chief Justice of India

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Published on November 16, 2023November 16, 2023By Ridhi

Certificate of practice must to prove Court practice? Punjab and Haryana HC explains

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Published on October 31, 2023October 31, 2023By Ridhi

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Privacy vs. Evidence: The Legal Battle Over Covertly Recorded Conversations

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Published on October 30, 2023October 30, 2023By Ridhi

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