SVKM’s Pravin Gandhi College of Law, Mumbai is elated to host the 11th Edition of The Nyayavalokan: National Trial Advocacy & Judgment Writing Competition.

The details that need to be posted on your esteemed website are as follows:

About the Organizer:

The SVKM's Pravin Gandhi College of Law (“PGCL”) was established in 2004 and is affiliated to the University of Mumbai. At this institution, we aim at giving students exposure to experiential learning in the varied fields of law and in this regard, we have conducted and hosted various workshops, seminars, and competitions.

About the Competition:

SVKM's Pravin Gandhi College of Law is hosting its 11th Edition of The Nyayavalokan: National Trial Advocacy & Judgment Writing Competition.

Participating in the 11th Edition of The Nyayavalokan: National Trial Advocacy & Judgment Writing Competition can be an eye-opening and exciting experience for a budding lawyer. It brings one face to face with the nuances of criminal law while promoting quick thinking and giving a novice the chance to glance into the exhilarating realm of trials which consists of an examination of witnesses and evidence amongst other things.

The Winners and Runners-up of NTA, 2022 will receive cash prizes and stellar opportunities from our collaborators. 

The Best Advocate, The Second-Best Advocate, and the Two Best Judgements will also receive awards.

Eligibility and Team Composition:

Eligibility Composition

1. The Competition is open to all students, enrolled bona-fide on a regular basis pursuing their bachelor's degree in law (LLB) from any university, college, deemed university, National Law Schools or institution imparting legal education

2. The first 24 teams shall be allowed to participate on a first-come-first-serve basis.

3. Considering the limit in the number of teams, each University / College is permitted to be represented by ONE TEAM ONLY. 

Team Composition:

The team composition shall be of minimum 3 members wherein two members must be the Speakers and 1 member must be the Researcher; and maximum 4 members of which two speakers and two researchers is compulsory

Location:

SVKM's Pravin Gandhi College of Law, Mithibai College Campus, 8th Floor, Vile Parle (W), Mumbai-400056.

Registration:

1. Each institution must, first, provisionally register itself for the Competition by sending an Official Provisional Registration mail at nyayavalokan@gmail.com by 28th September 2022.

2. Only upon the confirmation of the provisional registration by the MCS, the team shall register for the Competition by filling “ADDENDUM A” also referred to as the Affidavit.

3. Team members’ names shall be clearly written / typed on the form(s), with detailed attention given to the spelling of each team member’s name. The names on the Certificates shall appear in the same manner as provided in the form(s).

4. The participating teams need to scan the Affidavit after filling it and mail it to nyayavalokan@gmail.com along with the transcription receipt or the screenshot of the payment made.

5. Teams from each participating college are required to send a scanned copy of their duly filled Affidavit along with the Screenshot of the payment details for registration via email to nyayavalokan@gmail.com latest by 30th September, 2022.

6. Each college must ensure that the subject of the mail reads “Registration for Nyayavalokan 2022”.

7. The participating teams are required to submit their Hard Copy of the Affidavit and the Proof of Payment on the day of the Inauguration, i.e., 6th October, 2022

FEES:

1. Registration fee for the said competition is Rs. 5000/- (Rupees five Thousand Only) without accommodations.

2. For Accommodation each team will have to pay an additional amount of Rs. 7,000/- (Rupees Seven Thousand Only).

3.The payment shall be made to the following bank details and the screenshot of the same shall be mailed to: geeta.kubsad@pgcl.ac.in and cc to: nyayavalokan@gmail.com along with the Affidavit.

Name of Account: SVKM'S PRAVIN GANDHI COLLEGE OF LAW

Name of Bank: HDFC Bank

A/C NO: 03210330000171

Branch: JVPD SCHEME, M-56

Type of Account: Current Account

IFSC Code: HDFC0000321

Prizes:

Winners – Cash Prize of Rs. 30,000/-

The Runner Up Team – Cash Prize of Rs. 15,000/-

Best Speaker – Cash Prize of Rs. 7,000/-

2nd Speaker – Cash Prize of Rs. 3,000/-

Best Judgement – Cash Prize of Rs. 5,000/-

The Winners and Runners-up of NTA, 2022 will receive cash prizes and stellar opportunities from our collaborators. 

Important Dates:

Last date to provisionally register: 28th September, 2022.

Last date to complete Final Registration: 30th September, 2022.

Dates of the competition: 6th October to 9th October, 2022.

PLEASE NOTE: Participating teams are not required to submit any Memorials, a certificate u/s 65-B of the Indian Evidence Act, 1872 is to be submitted for the admissibility of the electronic evidence, i.e., the WhatsApp Chats and Email. 

Contact Information:

Dr. Geeta Kubsad (Faculty In-charge): +91 98202 54446

Anushka Mansharamani (Chairperson): +91 9870700240

Shikha Parekh (General Secretary): +91 9820060497

Ritu Bavishi (Treasurer): +91 9619161175

In case of any extension required for registrations, please contact – Ritu Bavishi (Treasurer): +91 9619161175

All information with regards to the Competition will be posted on our website: www.mootcourtsocietypgcl.com

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