Maharashtra National Law University, Mumbai is collaborating with Birla Institute of Technology and Science, Goa to host the Lex Omnia Moot Court Competition from 18th to 20th November. With competition law as its niche, this mooting extravaganza promises a unique experience to all law students.

ELIGIBILITY

  1. All students bona fide enrolled in an undergraduate course of Law, i.e., 3 years/ 5 years from any college or university shall be eligible for participation in the competition.

  2. Cross Institutional Teams are allowed to participate in the competition.

TEAM COMPOSITION

The team composition shall be as follows:

2 speakers & 1 researcher, or

2 speakers and 2 researchers'.

REGISTRATION

Registration for the “Lex Omnia Moot Court Competition” will close on 30 September, 2022.

The registration fee is Rs. 950. The teams selected after the memorial elimination round will have to pay an additional fee amount.

Registration link : https://forms.gle/rt8wzggA3sNki1H79

Payment Link: https://www.onlinesbi.sbi/sbicollect/ icollecthome.htm

We request you to go through the brochure before registering to understand the procedure.

IMPORTANT DATES:

Last Date to Register: September 30, 2022

Last date of Submission of Memorials: October 15, 2022

Results of the Memorial Rounds: October 20, 2022

Oral Rounds: November 18 — 20, 2022

CONTACT:

Gaurav Balpande: +91 80878 86379 balpande.gaurav@mnlumumbai.edu.in

Tanisha Taneja : +91 90753 36964 tanisha.taneja@mnlumumbai.edu.in

Nardeep Chawla: +91 62650 12280

To Know More refer Lex Omnia Moot court competition Brochure

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