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President nominates Dr. Justice D. Y. Chandrachud as an Executive Chairman, National Legal Services Authority

President nominates Dr. Justice D. Y. Chandrachud as an Executive Chairman, National Legal Services Authority

The President has nominated Dr. Justice D. Y. Chandrachud, Judge, Supreme Court of India, as an Executive Chairman, National Legal Services Authority,

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Published on September 3, 2022By Bhumika Indulia

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The President has nominated Dr. Justice D. Y. Chandrachud, Judge, Supreme Court of India, as an Executive Chairman, National Legal Services Authority, with immediate effect.

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