The President appoints Gourishankar Satapathy and Chittaranjan Dash, to be Judges of the Orissa High Court, in that order of seniority, with effect from the date they assume charge of their respective offices.
The Supreme Court has held that allowing movie goers to carry their own food and beverages to a movie hall would be akin to permitting a customer who visits a restaurant to carry their own food and eat it within the premises of that restaurant.