The President appoints following as the Additional Judges of the Punjab and Haryana High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their respective offices
- Ms. Nidhi Gupta;
- Sanjay Vashisth;
- Tribhuvan Dahiya;
- Namit Kumar;
- Harkesh Manuja;
- Arnan Chaudhary;
- Naresh Singh;
- Harsh Bunger;
- Jagmohan Bansal;
- Deepak Manchanda and
- Alok Jain.
