rgnul

ABOUT RGNUL

The Rajiv Gandhi National University of Law (RGNUL), Punjab was established by the State Legislature of Punjab by passing the Rajiv Gandhi National University of Law Punjab Act, 2006 (Punjab Act No. 12 of 2006). The Act incorporated a University of Law of national stature in Punjab, to fulfill the need for a Centre of Excellence in legal education in the modern era of globalization and liberalization. The University acquired approval of the Bar Council of India (BCI) in July 2006

ABOUT SURANA & SURANA INTERNATIONAL ATTORNEYS

A consensus pick for legal assistance in Southern India, Surana & Surana-International Attorneys, Chennai, is considered one of the top Indian law firms. The firm has a huge track record of offering timely, pragmatic, cost-effective solutions with diverse contributions. With such widespread recognition and a commitment to academic quality, collaboration with your company will open up new opportunities for aspirational law students all across the country.

RGNUL would like to express our appreciation to Surana & Surana International Attorneys for their continued collaboration with us. Having begun in 2018, a modest endeavor is moving forward with zest and intensity into another year of success. The Rajiv Gandhi National University of Law, Punjab, in collaboration with Surana & Surana-International Attorneys, Chennai, is pleased to announce the 5th Surana & Surana and RGNUL International Law Moot Court Competition, slated to begin on 29th September 2022.

Surana & Surana International Attorneys, through this moot hopes to push international law forward and improve upon an already successful venture, continuing with its legacy of producing the unequaled in law and legal education – and in the same vein, the competition will take place.

IMPORTANT DATES

  • Release of Moot Proposition: 4th August 2022

  • Commencement of Registration: 4th August 2022

  • Late Date for Registration: 31st August 2022

  • Last Date to seek clarification: 1st September 2022

  • Release of Clarifications: 4th September 2022

  • Last Date for Submission of Soft Copy: 22nd September 2022 (5:00 pm)

  • Last Date for Submission of Hard Copy: 27th September 2022

  • Draw of Lots & Memorial Exchange: 29th September 2022

  • Prelims & Quarter-Finals: 30th September 2022

  • Semi-Finals, Finals & Valedictory Ceremony: 1st October 2022

AWARDS

Winning Team: Rs 21000

Runners-up Team: Rs 15000

Best Memorial: Rs 8000

Best Student Advocate: Rs 8000

CONTACT DETAILS

Coordinator

DR. GEETIKA WALIA, Associate Professor of Law, RGNUL Punjab (91 9646023882)

Student Convenors

Mr. Divyank Tikkha (91 7706036179)

Ms. Tanisha Singh (91 94133 09117)

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