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Droupadi Murmu elected as the new President of India

Droupadi Murmu elected as the new President of India

Smt Droupadi Murmu has been duly elected to the Office of the President of India. She becomes 15th President of India.

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Published on July 22, 2022July 22, 2022By Bhumika Indulia

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Smt Droupadi Murmu has been duly elected to the Office of the President of India. She becomes 15th President of India.

-Ministry of Law and Justice

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