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Ministry of Finance notifies 7.1% rate of interest under the special deposit scheme

Ministry of Finance notifies 7.1% rate of interest under the special deposit scheme

On 14-07-2022, the Ministry of Finance has notified that the deposits made under the Special Deposit Scheme for Non-Government Provident, Superannuation and

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Published on July 18, 2022July 18, 2022By Bhumika Indulia

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On 14-07-2022, the Ministry of Finance has notified that the deposits made under the Special Deposit Scheme for Non-Government Provident, Superannuation and Gratuity Funds shall with effect from 01-07-2022 to 30-09-2022 will bear interest at 7.1%.

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