The Internship & Placement Cell of the University School of Law and Legal Studies, Guru Gobind Singh Indraprastha University, Delhi is organizing a lecture series on different career opportunities for law students. The series aims to provide students with some exposure to the various avenues that they can pursue as a legal practitioner, with key insights regarding the practicalities of such a career. Through these talks, the Cell hopes to empower students with knowledge gained through years of experience.

The fourth lecture of the series “Higher Education Abroad & Careers in International Arbitration” will be taken by Ms. Umika Sharma, a full-scholarship Graduate Scholar at the National University of Singapore with Tribunal Secretary appointments at the Singapore International Arbitration Centre. She’s an alumnus of USLLS, GGSIPU and also graduated from the Queen Mary University of London with a distinction. Ms. Sharma will be speaking on Sunday, July 3, 2022, at 12:00 PM.

We invite all students and professionals to participate in this interactive session. Interested participants must register on the following link before 11:59 PM, July 2, 2022 to receive the meeting credentials: HERE 

About the Organizers

USLLS has ranked 12th in the National Institutional Ranking Framework’s 2021 Rankings (Law) and is one of the premier law schools located in Delhi. The I&P Cell is a student-cum-faculty initiative of the law school, which seeks to secure internship and placement opportunities for USLLS students and undertakes several activities for facilitating professional development of the students.

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