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Legislation Updates
Centre establishes New Delhi International Arbitration Centre w.e.f. June 13, 2022

Centre establishes New Delhi International Arbitration Centre w.e.f. June 13, 2022

Published on June 15, 2022June 15, 2022By Bhumika Indulia

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The Central Government has notified for the establishment of the New Delhi International Arbitration Centre having its head office at New Delhi with effect from June 13, 2022.

MINISTRY OF LAW AND JUSTICE

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