Karnataka High Court


The President appoints Shri Cheppudira Monnappa Poonacha, to be an Additional Judge of the Karnataka High Court, for a period of two years, with effect from the date he assumes charge of his office.


 


Allahabad High Court


The President appoints Shri Syed Waiz Mian, to be an Additional Judge of the Allahabad High Court, with effect from the date he assumes charge of his office till 04.01.2023.

 


Ministry of Law and Justice

[Notification dt. 8-6-2022]

Must Watch

Justice Shakdher on Obscenity book

safe sex education

   

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.