Madras High Court

President appoints S/Shri Justices (1) Govindarajulu Chandrasekharan, (2) Veerasamy Sivagnanam, (3) Ganesan Ilangovan, (4) Smt. Ananthi Subramanian, (5) Smt. Kannammal Shanmuga Sundaram, (6) Sathi Kumar Sukumara Kurup, (7) Murali Shankar Kuppuraju, (8) Smt. Manjula Ramaraju Nalliah and (9) Smt. Thamilselvi T. Valayapalayam, Additional Judges of Madras High Court to be Judges of Madras High Court with effect from the date they assume charge of their respective offices


Ministry of Law and Justice

[Notification dt. 31-5-2022]

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