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SC Collegium approves proposal for elevation of Advocate Mehabub Subhani Shaik as Judge in AP HC

SC Collegium approves proposal for elevation of Advocate Mehabub Subhani Shaik as Judge in AP HC

Published on May 7, 2022May 7, 2022By Bhumika Indulia

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Supreme Court Collegium has approved the proposal for the elevation of Mehabub Subhani Shaik @ S.M. Subhani, Advocate, as Judge in the Andhra Pradesh High Court.

Supreme Court Collegium

[Statement dt. 4-5-2022]

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