The Supreme Court Collegium has approved the proposal for the appointment of the following Additional Judges of Calcutta High Court as Permanent Judges of that High Court:

1. Ms Justice Kesang Doma Bhutia,

2. Shri Justice Rabindranath Samanta,

3. Shri Justice Sugato Majumdar,

4. Shri Justice Bivas Pattanayak, and

5. Shri Justice Ananda Kumar Mukherjee


Supreme Court of India

[Collegium Statement Dt. 19-4-2022]

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