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SC Collegium approves proposal for appointment of Justice Satyen Vaidya, Additional Judge of HP HC as Permanent Judge

SC Collegium approves proposal for appointment of Justice Satyen Vaidya, Additional Judge of HP HC as Permanent Judge

The Supreme Court Collegium has approved the proposal for the appointment of Shri Justice Satyen Vaidya, Additional Judge of Himachal Pradesh High

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Published on April 25, 2022April 25, 2022By Bhumika Indulia

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The Supreme Court Collegium has approved the proposal for the appointment of Shri Justice Satyen Vaidya, Additional Judge of Himachal Pradesh High Court as Permanent Judge of that High Court.

Supreme Court of India

[Collegium Statement dt. 19-4-2022]

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