SLS Hyderabad | The National Corporate Restructuring Competition 2.0 [May 14-15, 2022]

Reported by Kalpalathikaa M

The Centre for Corporate & Competition Law (C.C.C.L) at Symbiosis Law School, Hyderabad is glad to announce that we are conducting our flagship event, The National Corporate Restructuring Competition 2.0 on the 14th and 15th of May this year.

About the National Corporate Restructuring Competition (N.C.R.C.):

The Centre instituted the first-ever National Corporate restructuring Competition to cater to corporate law enthusiastic students, and give them a platform to showcase their zest in the subject. The N.C.R.C. is focused on creating a better understanding of the concept of restructuring among law students and wishes to provide them with a first-hand experience of the same. In this competition, each team would be representing the Law Firms and providing restructuring solutions for the distressed company and the team proposing the most viable technique will be adjudged as the winner of N.C.R.C. 2.0

 

The competition is judged by the highly experienced and trained professionals in the field. In lieu of the current pandemic, the competition will be held online.

 

For further information, please go through the N.C.R.C. Brochure in the following link: HERE

Dates: 14th and 15th May, 2022

Last day to register: 21st April, 2022 before 11:59 P.M.

Last day to submit written submission: 2nd May, 2022, before 11:59 P.M.

Platform: ZOOM

Rules and Procedure: HERE

Case Vehicle:HERE

Registration Link: HERE

Who can register?

Students duly enrolled and pursuing 3-year or 5-year undergraduate law courses from any university recognised by the Bar Council of India.

E-certificates will be provided to all the participants.

About Symbiosis International (Deemed University), Pune:

Symbiosis is a family of academic institutions which include Colleges, Centres, and Schools that have been imparting quality education for more than 50 years. It is host to over 40,000 Indian and International students on campus.

These campuses epitomize the Symbiosis vision, ‘Promoting International Understanding through Quality Education’, and are a beehive of international students from all across the globe, being privy to Indian culture and hospitality.

Among the diverse 46 academic institutes of Symbiosis, Symbiosis Law School, Hyderabad (S.L.S.-H.) is a vibrant law institute established in the year of 2014 inheriting splendid novelty, dynamism, and excellence in the education of Symbiosis International (Deemed University). Symbiosis Law School, Hyderabad is founded on pillars of expertise, justice, and service. It is committed to impart quality legal education conforming to acclaimed International Standards. S.L.S. Hyderabad strives to inculcate research aptitude in learners by constantly acquainting them with historical judgments, Case analysis/discussions, and legal web bases. S.L.S.-H. has on board the luminaries of the highest merit to share the expertise and responsibility of grooming our learners into dynamic lawyers of tomorrow. S.L.S-H. is always in the process of grooming student leadership which is nurtured by promoting such centres of specialisation driven forward by students and overlooked by our faculty.

About the Centre for Corporate and Competition Law at Symbiosis Law School, Hyderabad:

Established in 2018, the Centre for Corporate and Competition Law (C.C.C.L.) is a student-run centre aiming to provide a platform for students of the institute to explore and learn more about the nuances of Corporate and Competition Law, and to prepare them for the corporate world. To advance our agenda, C.C.C.L. has been successful in conducting multiple landmark events including the first-ever National Corporate Restructuring Competition in India in 2019.

 

Furthermore, we have successfully organised several national webinars, discussions, capsule courses and a National Conference in competition law with over 30 research paper submissions from across the country, of which many of our events were in association with the Competition Commission of India. We have also spread our roots in banking law by conducting a three-day value-added course on the Insolvency and Bankruptcy Code. Over the past two years, we have invited eminent personalities like Mr. Dhanendra Kumar, the first Chairperson of the C.C.I. and Dr. K. D. Singh, Joint Secretary for Law at C.C.I. to conduct webinars on relevant topics.

Our very recent event was S.L.S.-H.’s first-ever corporate consultancy competition conducted last month.

 

C.C.C.L. Brochure: HERE

Email us at cccl@slsh.edu.in to clear your queries.

For more details on our activities, you may follow our LinkedIn and Instagram (@cccl_slsh) pages.

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