On March 7, 2022, the Ministry of Commerce has issued a notification for extending last date for submission of applications under certain Scrip based Schemes.

  • The last date for submission of online applications for following scrip based Schemes would be April 30, 2022: 
    1. MEIS (for exports made in the period April 1, 2020 to December 31, 2020);
    2. 2 % additional ad hoc incentive (under para 3.25 of the FTP – for exports made in the period January 1, 2020 to March 31, 2020.
  • Schemes which are to be submitted by March 15, 2022 are :
    1. ROSCTL (for exports made in the period March 7, 2019 to December 31, 2020).
    2. ROSL (for exports made up to March 6, 2019 for which claims have not yet been disbursed under scrip mechanism).

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