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President appoints Additional Judge Ahanthem Bimol Singh of Manipur HC as Judge of that HC

President appoints Additional Judge Ahanthem Bimol Singh of Manipur HC as Judge of that HC

Justice Ahanthem Bimol Singh, Additional Judge of the Manipur High Court, appointed as a Judge of that High Court, w.e.f. the date

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Published on March 8, 2022March 8, 2022By Bhumika Indulia

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Justice Ahanthem Bimol Singh, Additional Judge of the Manipur High Court, appointed as a Judge of that High Court, w.e.f. the date he assumes charge of his office, vide notification dated 08-03-2022.

Ministry of Law and Justice

[Notification dt. 8-3-2022]

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