The Faculty of Law, Aligarh Muslim University, Aligarh in collaboration with Surana and Surana International Attorneys is conducting the Sir Syed & Surana & Surana National Criminal Law Moot Court Competition – 2022.
 
About the Organisers
The Faculty of Law, Aligarh Muslim University, Aligarh has a glorious history. It is one of the oldest institutions imparting legal education in India. Sir Syed Ahmad Khan, the Founder of Muhammadan Anglo-Oriental College (precursor of Aligarh Muslim University) was greatly impressed by the curriculum of legal education in British universities. He was very keen to have legal education on a similar pattern in M.A.O. College as well. With this vision in mind, the Department of Law was established in M.A.O. College in the year 1883. In 1960, the Department of Law developed into the full-fledged Faculty of Law.
Surana & Surana International Attorneys, Chennai is ranked among the TOP Indian law firms and the first choice for legal assistance in South India. The firm has a sterling record of four decades in providing prompt, practical, cost effective and customized solutions with multi-disciplinary inputs. Widely acknowledged for setting industry benchmarks in expertise, responsiveness, client satisfaction and quality.
About the Moot Court Competition
A humble initiative that started in 2018 is progressing with great zeal and fervour into another year of successful execution. The competition is organised as a tribute and in the fond memory of Sir Syed Ahmad Khan, the founder of Aligarh Muslim University. The Faculty of Law, Aligarh Muslim University with its joint organiser Surana & Surana International Attorneys, Chennai is proud to announce its annual flag ship event Sir Syed & Surana & Surana National Criminal Law Moot Court Competition – 2022, scheduled to be held from 01st to 03rd April, 2022
Registration
Registrations are to be done on www.moot.in by March 22, 2022.
Important Dates
 
Start of Online Registration at www.moot.in: 25th February, 2022
Last Date for Seeking Clarification: 20th March, 2022 (updated)
Last Date for Online Registration: 22nd March, 2022 (updated)
Last Date for Receiving Registration Fees & the Soft Copy of the Complete Registration Forms at ssmootamu@gmail.com: 23rd March, 2022 (updated)
Last Date for Memorial Submission (Soft Copy): 24th March, 2022 (5:00 PM)
Inaugural & Orientation: 1st April, 2022
Prelims/Octa-finals/Quarters: 2ndApril, 2022
Semi-finals, Final, Valediction & Prize Distribution: 3rd April, 2022

 

Awards
1. Cash prize:
  • Winning Team: Rs. 5100/-
  • Runner-up team: Rs. 3300/-
  • Best Speaker: Rs. 2100/-
  • Best Memorial: Rs. 3300/-
2. One month access to the SCC Online Web Edition to all participants.
3. Three (3) one-year complimentary (Academic) subscription to SCC Online Web Edition worth Rs. 27,000 each to be distributed to the winning team.
4. Three (3) one-year complimentary subscription to EBC Learning worth Rs. 14,500 each, to be distributed to the runners up.
5. Trophies and certificates and will be awarded to various winners of the competition.
6. All participants will be issued participation certificates.
Contact Persons for General Queries:
Mr. Atif Javaid, Secretary, Law Society: +91 8191066485, atif.javaid101@gmail.com
Mr. Amne Alam, Moot Court Secretary, Law Society: +91 9997475797, amnealam@gmail.com
Contact Persons for Queries Regarding Registration:
Ms. Afifa Sultan, Joint Secretary, Law Society: +91 7906164772, afifasultan09@gmail.com
Mr. Taha Bin Tasneem, Joint Editor, Law Society: +91 8272875600, taha1.tasneem@gmail.com

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.