Legal Expatiate | Online Judiciary Exams Coaching (For All States) Saturday-Sunday Classes (March to May)[Register by Feb 28, 2022]

About Legal Expatiate: Legal Expatiate is an initiative in lockdown to bring together the best talent of this country and to infuse

About Legal Expatiate:

Legal Expatiate is an initiative in lockdown to bring together the best talent of this country and to infuse them with a nation-first attitude. An active forum of researchers, professionals, and students where they arrange webinars of Senior Advocates, High Court Judges and other luminaries, where they arrange various competitions like Research Article Writing Competition, Moot Court Competitions, Essay Competition, Quiz Competition, Certificate Courses etc in order to groom research and advocacy skills of law learners.

About the Course:

Do you want to become a Judge? Now start preparing under the direct guidance of Ex-Judges and the individuals who have cracked exams recently!

With Legal Expatiate the law students and aspirants across India can prepare at their desk from the comfort of their home/rooms and the only requirement is that they should have access to a smartphone or laptop with a good internet connection.

We are offering specially designed Courses to suit the specific requirements of different category of Judicial Services aspirants. For proper understanding of various subjects of preliminary exam conducted by different state governments for selecting Judges we bring to you the course containing 11 subjects as follows:

  • Code of Criminal Procedure
  • Civil Procedure Code
  • Evidence Act
  • Transfer of Property Act
  • Specific Relief Act
  • Maharashtra Rent Control Act
  • Limitation Act
  • Constitution of India
  • Indian Penal Code
  • Law of Contracts, Sale of Goods Act & Partnership Act

Perks of Attending the course

  1. E certificate of completion
  2. E Notes
  3. E Test series
  4. PPTs for better understanding
  5. E Bare Acts in downloadable formats
  6. Live Sessions
  7. Sat – Sun lectures
  8. Live doubt solving
  9. State wise judiciary papers
  10. Guest lectures of judicial officers
  11. Smart Study Techniques
  12. Convenient class timings
  13. Improvise your skills of litigation
  14. Pocket Friendly course
  15. Easy access on zoom
  16. Experienced guidance at your door step

Who can Attend?

  1. Judiciary Aspirants
  2. Students (UG and PG) willing to prepare for judiciary exams/ willing to clear their basics
  3. Advocates willing to prepare for judiciary exams/ willing to clear their basics
  4. Academicians
  5. Research Scholars
  6. Any other individual interested in gaining knowledge of the above legislations.

Schedule of classes

Every Saturday Sunday of March, April and May

Registrations Fees:

Rs 5000/- only  for all subjects (Group Discounts Available)

[LIMITED SEATS]

Last Date of Registration:

28.2.2022

Platform of Sessions

                Zoom

Speakers

  1. Ex Judges
  2. Individuals who have cleared Judiciary Exams
  3. Advocates for practical understanding
  4. Academicians for theoretical understanding

Registration Procedure:

  1. Steps of Registration
  2. Pay 5000/- via google pay/phone pay/ paytym to 9225349821 or bank transfer :

Anagha Nitin Pedgaonkar

Account number: 62502752201

Bank: State Bank of India

Branch: Ramdas Tower Branch, Aurangabad

IFS Code: SBIN0050896

  1. Send the screenshot of payment to 8999422426 (to confirm the registration it is mandatory)
  2. Fill the form available at https://form.jotform.com/220363108948053

 

Contact Details for any Queries

              08999422426/08770140909

              legalexpatiate2@gmail.com

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