On January 29, 2022, BW Legal World’s—Top 30 Under 30 Lawyers and Legal Influencers have been announced. We are delighted to share that Ms. Kanika Arora who has been entrusted with the duties to head as Partner-in-charge of the Delhi office of Advani Law LLP has been recognised as top 30 Under 30 Lawyers and Legal Influencers.
The theme of BW Legal World 30 Under 30 Conclave & Awards was Laws and Trends to Watch Out For in 2022, the initiative of BW Legal World is to celebrate a culture of fostering leadership and future growth. The awardees are a dynamic list comprising of litigators, corporate lawyers, in-house Counsel and legal influencers.
Ms. Kanika Arora has been actively involved with the arbitration team at Advani Law, her expertise lies in both domestic and international commercial arbitrations. Majority of the arbitration matters that she been involved with pertain to construction, energy and infrastructure sectors. Furthermore, she also holds experience with litigations and has been involved in carrying out legal due diligence for corporate engagements.
She has also been shortlisted as a member to the ’40 Young Practitioners’ Group’ of Dubai International Arbitration Centre (DIAC) and has been an Associate of the Chartered Institute of Arbitrators (CIArb), UK.
Ms. Kanika Arora stated
“I am enthralled to have been recognised by the BW legal World – Top 30 under 30 Lawyers and Legal Influencers, I would like to thank the esteemed jury as well as congratulate the other awardees. It is an honour to be recognized for your hard work and ethic and pushes you to aim higher. Keeping that in mind, I aim to serve better to the legal fraternity and excel in the field of Arbitration.”
