Symbiosis Law School, Pune is organizing the “Juristas-International Law Essay Competition 2022”.  This competition aims to promote research and knowledge creation in the field of international law.

 

Topics for this year are:

  1. Climate change versus Modernization
  2. Discourse on Climate Change- Influenced Human Migration: Its Legal Implications with special emphasis upon COVID- 19
  3. Construction of a clear course for the ‘Net-Zero’ Emission target: Backing common but differentiated responsibilities or forced compliance.

 

Eligibility

Participation is open to all UG and PG Law students in any institution in India and abroad.

 

How to Submit

Send the soft copy of the essay to ilsaessay@symlaw.ac.in with the subject of the email written as “JURISTAS 2022

The deadline for the submission of entries is 31st March, 2022.

Please Note: There is no registration fee.

All the submitted entries shall be forwarded for ranking, to a panel of eminent experts in the field of International Law.  The first, second and third place holders, thus ranked, shall be awarded cash prizes and certificates. (First Place : 15k, Second Place :  10k, Third Place : 5k)

Besides, all the participants shall be issued with participation certificates.

 

Contact

For further details or any queries please send a mail to ilsaessay@symlaw.ac.in.

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