Under the supervision and leadership of its Founder and Chairman, Mr. Hiroo Advani, Advani & Co. has witnessed a successful trajectory in the field of international as well as domestic arbitration law for over four decades. As a next step in its course of success and standing, Advani & Co. has now rebranded itself as Advani Law. With a new logo, the firm looks forward to an exciting future, while maintaining its commitment to its clients.
As per the press release issued by the firm, “As a firm, we continue to flourish on the ideology to maintain a mix of conventional practice and transformation as a means to develop and maintain a thriving position in the profession. Keeping that idea in mind, we have moved to the next milestone in the journey of our firm and are extremely pleased to announce the advent of Advani Law. We aim to continue to serve our clients with the best possible services and ensure an affluent future.”
Rebranding of the firm comes as a natural course of events in its expansion and progress. Advani Law continues to provide exceptional services in the field of dispute-resolution. Its economically effective model with high success rates is a result of their pragmatic and planned assistance to its clienteles.
Mr. Hiroo Advani has been ranked as a ‘Band-I’ Dispute Resolution Lawyer by the Chambers & Partners ranking of 2022, across India and has also been a Member of the Singapore International Arbitration Centre (SIAC).
Mr Advani shares his delight over this milestone in this journey,
“We have been fortunate to make a solid foundation for our firm in the field domestic and international arbitrations and we look forward to taking our firm to newer heights of achievements as our clients continue to engage us for the most critical arbitrations. We acknowledge the badge of success that our firm has received through Chambers & Partners.”
Kanika Arora, Head of Delhi office, has stated,
“Its been delightful journey to witness and be a part of this legacy that is Advani & Co. As a partner in-charge of the operations of Delhi office, I hope I can continue to bring victories to our firm and ensure that Advani Law touches new heights of success.”
