On February 07, 2022, the Central Government in pursuance of rule 29K of the Mines Rules, 1955 constitutes the Appellate Medical Board consisting of the following officers, namely:-
- Dr. George John, Inspector of Mines (Occupational Health), Headquarter, Directorate General of Mines Safety, Dhanbad : Member and Convenor [Appointed under clause (a) of rule 29 K]
- Dr. Ranjeet Kumar Singh, Deputy Chief Medical Officer, Medical Specialist, Central Hospital, Central Coalfields
Limited, Ramgarh, Jharkhand : Member [Appointed under clause (b) of rule 29 K] - Dr. Atma Prakash Vatsayan, Senior Medical Specialist, Eye Specialist, Central Hospital, Bharat Coking Coal Limited, Jagjivan Nagar, Dhanbad, Jharkhand: Member [Appointed under clause (c) of rule 29 K].
