ABOUT

Maharaja Agrasen Institute of Management Studies is organising MAIMS 2nd Justice J.S. Verma ADR & Client Counselling Competition, 2022 & NAVITAS, MAIMS 2nd National Law Fest 2022 after achieving a huge success in the year 2021 with 500+ participants PAN India and presence of eminent personalities from the Indian legal fraternity. The event is scheduled to be held from 23rd March, 2022 to 27th March, 2022 in a hybrid manner (subject to prevailing government protocols).

 

About ADR & Client Counselling Competition (23rd March-25th March, 2022)

MAIMS 1st Justice J.S. Verma Memorial National ADR & Client Counselling Competition seeks to encourage the effective use of alternative dispute resolution mechanisms and to promote an open exchange of ideas, experience and technical know-how between students and legal professionals which includes five competitions namely- Mediation Competition, Arbitration Competition, Negotiation Competition, Client Counselling Competition and National Asian Parliamentary Debate.

 

About NAVITAS (26th-27th March, 2021)

In addition to this, MAIMS is proud to present MAIMS 2nd  National Law Fest – NAVITAS, which involves various literary and cultural events- National Constitutional Law Quiz, Article Writing Competition, Creative Writing Competition, Extempore Moot Court Competition, Judgment Writing Competition, Solo Singing Competition, Best Out Of Waste, Traditional Dance Competition, Just A Minute, Stand Up Comedy and Poster Making Competition.

 

ELIGIBILITY

  • Students pursuing their five-year/three-year bachelor’s degree in law from a recognised University/College are eligible to participate in the tournament.
  • Literary and Cultural Events are open for all students from any recognised university.

 

VENUE

  • The Event will be held virtually through Google Meet & Zoom.

 

LINK FOR THE REGISTRATION FORMS-

Mediation Competition

Rule Book-CLICK  HERE

Registration Form- CLICK HERE

 

Arbitration Competition

Rule Book- CLICK HERE

Registration Form-CLICK HERE

 

Negotiation Competition

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

Client Counselling Competition

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

Judgment Writing Competition

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

Legal and Constitutional History Quiz

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

Extempore Moot Court Competition

Rule Book- CLICK HERE

Registration Form- CLICK HERE

Creative Writing Competition

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

Conquesta-National Constitutional Law Quiz

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

Article Writing Competition

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

Footloose- Western Dance Competition

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

Harmony Solo Singing Competition

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

Folklore Traditional Dance Competition

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

Laughter-Nama Stand Up Comedy Competition

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

Am I Picasso? Poster Making Competition

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

Cash the Trrrash-Best Out of Waste Competition

Rule Book- CLICK HERE

Registration Form- CLICK HERE

 

JAM- Just A Minute Competition

Rule Book-CLICK HERE

Registration Form- CLICK HERE

 

 

LINK FOR THE BROCHURE-CLICK HERE 

 

 

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