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Supreme Court Collegium recommends elevation of Justice Munishwar Nath Bhandari as Chief Justice of Madras High Court

Supreme Court Collegium recommends elevation of Justice Munishwar Nath Bhandari as Chief Justice of Madras High Court

Published on January 31, 2022January 31, 2022By Bhumika Indulia

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Supreme Court Collegium has recommended the elevation of Mr Justice Munishwar Nath Bhandari, Judge, Madras High Court [PHC: Rajasthan] as Chief Justice of Madras High Court.

Supreme Court of India

[Statement dt. 29-1-2022]

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