About the Review

The Centre for Transnational Commercial Law is proud to launch its flagship “The Transnational Commercial Law Review (TCLR)”. The review aims to be a national forum of scholarship and discussion for academics, practitioners and regulators working in the field of commercial laws.

Theme of the Review

The theme of the review includes topics of

  • Company Law
  • Securities and Capital Markets Regulations
  • Banking and Finance
  • Taxation
  • Foreign Investment
  • Competition Law
  • Commercial Dispute Resolution
  • Contract and Commercial Law
  • Employment Law

Submission Guidelines

  • Articles for the Review are invited from students, researchers, academicians, domain experts, and practitioners.
  • The submission of the manuscripts is accepted on a rolling basis.
  • The manuscript submitted for publication must be original and must not be previously published or under consideration for publication elsewhere. They must be submitted to tclr@ctclnludelhi.in with the subject “TCLR Submission”.
  • Articles with plagiarism of more than 20% will be
  • The mail containing the submission must contain a cover letter stating the author’s details, including their name, institutional affiliation, year of study, and contact details. The submission itself must not contain any metadata or personal information.
  • The Article for the Review must be within 1000-2500 words. However, flexibility is allowed if the content so requires and the quality is ensured.
  • Co-authorship with a maximum of two authors is The contributions must necessarily be accompanied by a subtitle and the author’s by-line of not more than 50 words.
  • Submissions should be in Times New Roman, size 12, 1.5 line spacing, and 1-inch margins on all sides of an A4 sheet.
  • All the relevant sources must be duly acknowledged with the use of Hyperlinks only. Only in the case where Hyperlink cannot be used, the author may add a footnote that must conform to the Oxford University Standard for Citation of Legal Authorities (OSCOLA) 4th Edition.
  • No endnotes and speaking notes are permitted.
  • All manuscripts must be submitted in a .doc or .docx format.

Contact

For any questions or clarifications, the authors may contact the Editorial Board at tclr@ctclnludelhi.in.

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