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Justice Sanjaya Kumar Mishra of Uttaranchal HC appointed as Acting CJ of Uttaranchal High Court

Justice Sanjaya Kumar Mishra of Uttaranchal HC appointed as Acting CJ of Uttaranchal High Court

Justice Sanjaya Kumar Mishra, senior-most Judge of the Uttaranchal High Court, to perform his duties of the office of the Chief Justice

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Published on December 27, 2021December 27, 2021By Bhumika Indulia

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Justice Sanjaya Kumar Mishra, senior-most Judge of the Uttaranchal High Court, to perform his duties of the office of the Chief Justice of Uttaranchal High Court with effect from 24-12-2021 consequent upon the retirement of Justice Raghvendra Singh Chauhan Chief Justice of Uttaranchal High Court.

Ministry of Law and Justice

[Notification dt. 22-12-2021]

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