The Central Vigilance Commission (Amendment) Bill, 2021 and the Delhi Special Police Establishment (Amendment) Bill, 2021 have been introduced in the Lok Sabha.

Central Vigilance Commission (Amendment) Bill, 2021

This legislation is being brought in to amend the Central Vigilance Commission Act, 2003. On 14 November, the Centre had moved an Ordinance on the same. The proposed legislation seeks to extend the tenure of the Enforcement Directorate (ED) director to five years.

Delhi Special Police Establishment (Amendment) Bill, 2021

Delhi Special Police Establishment (Amendment) Bill, 2021 has been introduced to replace the Delhi Special Police Establishment (Amendment) Ordinance, 2021 which was promulgated on 14 November, 2021 and extend the tenure of CBI chief to a maximum of five years.

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