On November 29, 2021, the Lok Sabha has passed Farm Law Repeal Bill, 2021.

 

The Bill will repeal the following Acts:

  • Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Act, 2020,
  • Farmers’ Produce Trade and Commerce (Promotion and Facilitation) Act, 2020,
  • Essential Commodities (Amendment) Act, 2020.

 

 

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