ABOUT UPES

The University of Petroleum and Energy Studies (UPES) is the first Indian Energy University which aims at providing domain-specific professionals at the graduate, postgraduate and doctoral levels from the management, engineering and legal sector, respectively.

 

BACKGROUND OF THE COMPETITION

Cyber-Crimes, financial frauds through digital payments and Data Breaches have become a significant problem in the nation due to the exponential increase in Internet Penetration and the highly affordable Smartphone Market. These victims of cybercrimes, who have also significantly increased over the years, are often uncertain of what they need to do and how can they approach the situations and are often blamed for the incidents by society or the authorities. Therefore, it becomes necessary for young Law Students to understand how to approach these victims and help them navigate through their issues.

Technolawgy Society, UPES in collaboration with Client Counselling Association and Moot Court Association, UPES and in association with EBC Learning and SCC Online as our exclusive knowledge partners plan to organise the first National Cyber Law Client Counselling Competition, where the clients will be the victims of real cyber-crimes.

 

Dates of the Competition:

Registrations: Open November 1 , 2021 Last Date of Registration November 22, 2021 Date of Competition: November 27th-28th, 2021 Declaration of Result: November 28th, 2021

Mode: Online

Team Composition: 2 Participants

Registration fees: Rs. 500 for each team

 

Prizes of the competition-

Cash prize to winner, Runners-up and Best client.

Winners-

Two(2) one-year complimentary subscription to SCC Online Web Edition (Academic) worth Rs 48,000

Runners-up- One(1) one-year complimentary subscription to EBC worth Rs 14,500

Best Client- One(1) one-year complimentary subscription to EBC worth Rs 14,500

Rulebook: HERE

 

Contact Details:

Hrishikesh Bedi

8394008154

bedihrishikesh@gmail.com

Sidhanta Sarkar

8439541815

500062456@stu.upes.ac.in

Lovepreet Singh

7011497090

Lovepreet1998@gmail.com

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