Supreme Court Collegium has, on reconsideration, resolved to reiterate its earlier recommendation for the elevation of the following three Advocates as Judges in Kerala High Court:

1. Smt. Shoba Annamma Eapen,

2. Smt. Sanjeetha Kalloor Arakkal, and

3. Shri Aravinda Kumar Babu Thavarakkattil.


Supreme Court of India

[Collegium Statement]

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