Supreme Court Collegium has approved the proposal for elevation of the following persons as Judges in the Andhra Pradesh High Court:

ADVOCATE:

Dr K. Manmadha Rao

JUDICIAL OFFICER:

B.S. Bhanumathi


Supreme Court of India

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.