Supreme Court Collegium has approved the proposal for the elevation of Shri Saurabh Kirpal, Advocate, as Judge in the Delhi High Court.
Supreme Court of India
[Collegium Statement]
The Supreme Court has held that allowing movie goers to carry their own food and beverages to a movie hall would be akin to permitting a customer who visits a restaurant to carry their own food and eat it within the premises of that restaurant.