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SC Collegium recommends transfer of Chief Justice Sanjib Banerjee of Madras HC to Meghalaya HC

SC Collegium recommends transfer of Chief Justice Sanjib Banerjee of Madras HC to Meghalaya HC

Published on November 11, 2021November 11, 2021By Bhumika Indulia

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Supreme Court Collegium recommends the transfer of Justice Sanjib Banerjee, Chief Justice of Madras High Court to Meghalaya High Court.

[Collegium Statement]

Supreme Court of India

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