On October 26, 2021, the Central Electricity Regulatory Commission has repealed with immediate effect, the Central Electricity Regulatory Commission (Regulation of Power Supply) Regulations, 2010 along with the Central Electricity Regulatory Commission (Regulation of Power Supply) (First Amendment) Regulations, 2021. The gazette notification also states that any Implementation Plan already under implementation by Regional Load Despatch Centres or State Load Despatch Centres as on the date of this notification, shall run its normal course.

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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