President appoints the following two Judges to the Jammu and Kashmir and Ladakh High Court:
- Mohan Lal
- Mohd Akram Chowdhary
Ministry of Law and Justice
[Notification dt. 3-11-2021]
The Supreme Court has held that allowing movie goers to carry their own food and beverages to a movie hall would be akin to permitting a customer who visits a restaurant to carry their own food and eat it within the premises of that restaurant.